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[Cites 0, Cited by 2] [Section 4] [Entire Act]

State of Maharashtra - Subsection

Section 4(2) in Maharashtra Government Servants Regulation of Transfers and Prevention of Delay in Discharge of Official Duties Act, 2005

(2)They competent authority shall prepare every year in the month of January, a list of Government servants due for transfer, in the month of April and May in the year.