(1)The Board of Governors shall consist of-(a)The Chancellor shall be the Chairman of the Board of Governors;(b)Co-Chairman of the Board of Governors shall be nominated from amongst the members of the Promoting Trust;(c)The Vice-Chancellor - Member-Secretary;(d)One Academician nominated by the Visitor;(e)Principal Secretary/Secretary to the State Government in the Department of Higher Education.(f)Five members nominated by the Promoting Trust;(g)Two members nominated buy the Chairman, Promoting Trust from reputed higher education institutions;
