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Supreme Court - Daily Orders

Sushmita Dev vs Union Of India on 7 September, 2022

Bench: Chief Justice, S. Ravindra Bhat

     ITEM NO.22                               COURT NO.1                  SECTION PIL-W

                    S U P R E M E C O U R T O F                     I N D I A
                            RECORD OF PROCEEDINGS
     Writ Petition(s)(Civil) No(s). 1361/2021

     SUSHMITA DEV                                                          Petitioner(s)
                                     VERSUS
     UNION OF INDIA & ORS.                              Respondent(s)
     (With IA No. 165309/2021 - EXEMPTION FROM FILING O.T.)

     Date : 07-09-2022 The matter was called on for hearing today.
     CORAM :
              HON'BLE THE CHIEF JUSTICE
              HON'BLE MR. JUSTICE S. RAVINDRA BHAT

     For Petitioner(s)                 Mr. Biswajit Deb, Sr. Adv.
                                       Mr. Shwetank Singh, Adv.
                                       Ms. Tulika Mukherjee, AOR

     For Respondent(s)                 Mr. Tushar Mehta, SG
                                       Mr. Shuvodeep Roy, AOR
                                       Mr. Arnav Singh Deo, Adv.

                                       Mr.   K.M. Nataraj, ASG
                                       Ms.   Suhasini Sen, Adv.
                                       Mr.   Kanu Agrawal, Adv.
                                       Mr.   Shuvodeep Roy, Adv.
                                       Ms.   Diksha Rai, Adv.
                                       Mr.   Anuj Srinivas Udupa, Adv.
                                       Mr.   Nakul Chengappa K.K., Adv.
                                       Mr.   Chitransh Sharma, Adv.

                                       Mr.   Tushar Mehta, SG
                                       Mr.   K.M. Nataraj, ASG
                                       Ms.   Suhashini Sen, Adv.
                                       Mr.   Kanu Agrawal, Adv.
                                       Mr.   Shuvodeep Roy, Adv.
                                       Ms.   Diksha Rai, Adv.
                                       Mr.   Arvind Kumar Sharma, AOR

                                        Mr. Zoheb Hossain, AOR

                              UPON hearing the counsel the Court made the following
                                                 O R D E R

As prayed for, list the matter on 28.09.2022.

Signature Not Verified

(SANJAY KUMAR-II) Digitally signed by NEETU KHAJURIA Date: 2022.09.10 (VIRENDER SINGH) ASTT. REGISTRAR-cum-PS 14:08:11 IST Reason: BRANCH OFFICER