Supreme Court - Daily Orders
Sushmita Dev vs Union Of India on 7 September, 2022
Bench: Chief Justice, S. Ravindra Bhat
ITEM NO.22 COURT NO.1 SECTION PIL-W
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition(s)(Civil) No(s). 1361/2021
SUSHMITA DEV Petitioner(s)
VERSUS
UNION OF INDIA & ORS. Respondent(s)
(With IA No. 165309/2021 - EXEMPTION FROM FILING O.T.)
Date : 07-09-2022 The matter was called on for hearing today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE S. RAVINDRA BHAT
For Petitioner(s) Mr. Biswajit Deb, Sr. Adv.
Mr. Shwetank Singh, Adv.
Ms. Tulika Mukherjee, AOR
For Respondent(s) Mr. Tushar Mehta, SG
Mr. Shuvodeep Roy, AOR
Mr. Arnav Singh Deo, Adv.
Mr. K.M. Nataraj, ASG
Ms. Suhasini Sen, Adv.
Mr. Kanu Agrawal, Adv.
Mr. Shuvodeep Roy, Adv.
Ms. Diksha Rai, Adv.
Mr. Anuj Srinivas Udupa, Adv.
Mr. Nakul Chengappa K.K., Adv.
Mr. Chitransh Sharma, Adv.
Mr. Tushar Mehta, SG
Mr. K.M. Nataraj, ASG
Ms. Suhashini Sen, Adv.
Mr. Kanu Agrawal, Adv.
Mr. Shuvodeep Roy, Adv.
Ms. Diksha Rai, Adv.
Mr. Arvind Kumar Sharma, AOR
Mr. Zoheb Hossain, AOR
UPON hearing the counsel the Court made the following
O R D E R
As prayed for, list the matter on 28.09.2022.
Signature Not Verified(SANJAY KUMAR-II) Digitally signed by NEETU KHAJURIA Date: 2022.09.10 (VIRENDER SINGH) ASTT. REGISTRAR-cum-PS 14:08:11 IST Reason: BRANCH OFFICER