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Delhi High Court - Orders

Denso Ten Uno Minda India Pvt ... vs Union Of India & Ors on 26 September, 2024

Author: Yashwant Varma

Bench: Yashwant Varma

                             $~50
                             *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                             +         W.P.(C) 7370/2024 & CM APPL. 30772/2024
                                       DENSO TEN UNO MINDA INDIA PVT LTD(EARLIER
                                       KNOWN AS DENSO TEN MINDA INDIA PVT.
                                       LTD.)                                  .....Petitioner
                                                    Through: Mr. Lakshmikumaran, Mr.
                                                             Yogendra Aldak, Mr. Agrim
                                                             Arora, Mr. Kunal Kapoor &
                                                             Mr.     Yatharth       Tripathi,
                                                             Advocates.
                                                                            versus

                                       UNION OF INDIA & ORS.                                                       .....Respondents
                                                     Through:                                        Mr. Vijay Joshi and Mr. Mohit
                                                                                                     Joshi, Advocates for R-1.
                                                                                                     Mr. Aditya Singla, SSC, CBIC
                                                                                                     with Ms. Saakshi Garg & Mr.
                                                                                                     Ritvik Saha, Advocates for R-2
                                                                                                     to 5.
                                       CORAM:
                                       HON'BLE MR. JUSTICE YASHWANT VARMA
                                       HON'BLE MR. JUSTICE RAVINDER DUDEJA
                                                                            ORDER

% 26.09.2024

1. Mr. Singla, learned counsel for the respondents prays for and is granted three weeks further time to file a response. The petitioner shall have two weeks therefrom to file a rejoinder affidavit.

2. Let this matter be called again on 13.01.2025.

YASHWANT VARMA, J RAVINDER DUDEJA, J SEPTEMBER 26, 2024 sk This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 30/09/2024 at 23:42:40