Delhi High Court - Orders
Denso Ten Uno Minda India Pvt ... vs Union Of India & Ors on 26 September, 2024
Author: Yashwant Varma
Bench: Yashwant Varma
$~50
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 7370/2024 & CM APPL. 30772/2024
DENSO TEN UNO MINDA INDIA PVT LTD(EARLIER
KNOWN AS DENSO TEN MINDA INDIA PVT.
LTD.) .....Petitioner
Through: Mr. Lakshmikumaran, Mr.
Yogendra Aldak, Mr. Agrim
Arora, Mr. Kunal Kapoor &
Mr. Yatharth Tripathi,
Advocates.
versus
UNION OF INDIA & ORS. .....Respondents
Through: Mr. Vijay Joshi and Mr. Mohit
Joshi, Advocates for R-1.
Mr. Aditya Singla, SSC, CBIC
with Ms. Saakshi Garg & Mr.
Ritvik Saha, Advocates for R-2
to 5.
CORAM:
HON'BLE MR. JUSTICE YASHWANT VARMA
HON'BLE MR. JUSTICE RAVINDER DUDEJA
ORDER
% 26.09.2024
1. Mr. Singla, learned counsel for the respondents prays for and is granted three weeks further time to file a response. The petitioner shall have two weeks therefrom to file a rejoinder affidavit.
2. Let this matter be called again on 13.01.2025.
YASHWANT VARMA, J RAVINDER DUDEJA, J SEPTEMBER 26, 2024 sk This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 30/09/2024 at 23:42:40