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Orissa High Court

Asit Kumar Kar vs State Of Odisha & Others .... Opposite ... on 11 November, 2022

Author: M.S. Raman

Bench: M.S. Raman

                     IN THE HIGH COURT OF ORISSA AT CUTTACK
                              WPC(OAC) No.2127 of 2017

            Asit Kumar Kar                       ....                      Petitioner
                                           Mr. Gopal Sinha, Advocate

                                           -versus-
            State of Odisha & Others              ....              Opposite Parties

                                         Mr. M.K. Khuntia, Addl. Govt. Advocate
                               CORAM:
                               JUSTICE M.S. RAMAN

                                               ORDER

Order No. 11.11.2022

1. 1. Learned counsel for the Petitioner prays for short adjournment.

2. List on 16th December, 2022.

3. Name of Mr. Gopal Sinha, learned counsel appearing for the Petitioner be correctly reflected in the brief as well as in the cause list.

(M.S. Raman) Judge Aks P.T.O.