Orissa High Court
Asit Kumar Kar vs State Of Odisha & Others .... Opposite ... on 11 November, 2022
Author: M.S. Raman
Bench: M.S. Raman
IN THE HIGH COURT OF ORISSA AT CUTTACK
WPC(OAC) No.2127 of 2017
Asit Kumar Kar .... Petitioner
Mr. Gopal Sinha, Advocate
-versus-
State of Odisha & Others .... Opposite Parties
Mr. M.K. Khuntia, Addl. Govt. Advocate
CORAM:
JUSTICE M.S. RAMAN
ORDER
Order No. 11.11.2022
1. 1. Learned counsel for the Petitioner prays for short adjournment.
2. List on 16th December, 2022.
3. Name of Mr. Gopal Sinha, learned counsel appearing for the Petitioner be correctly reflected in the brief as well as in the cause list.
(M.S. Raman) Judge Aks P.T.O.