Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 35(2)] [Section 35] [Entire Act]

State of Odisha - Subsection

Section 35(2)(c) in The Orissa Port Trust Act, 1962

(c)scavenging, removal and disposal of filth, rubbish and other obnoxious or polluted matters;