Patna High Court - Orders
Lpg Vitrak Association (Bihar) vs The Union Of India on 25 November, 2022
Bench: Chief Justice, Partha Sarthy
IN THE HIGH COURT OF JUDICATURE AT PATNA
Civil Writ Jurisdiction Case No.11158 of 2019
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LPG Vitrak Association (Bihar)
... ... Petitioner/s
Versus
The Union of India and Ors.
... ... Respondent/s
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Appearance :
For the Petitioner/s : Mr.Ravi Kumar, Advocate
For the Respondent/s :
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CORAM: HONOURABLE THE CHIEF JUSTICE
and
HONOURABLE MR. JUSTICE PARTHA SARTHY
ORAL ORDER
(Per: HONOURABLE THE CHIEF JUSTICE)
(The proceedings of the Court are being conducted by Hon'ble the Chief
Justice/Hon'ble Judges through Video Conferencing from their
residential offices/residences. Also the Advocates and the Staffs joined the
proceedings through Video Conferencing from their residences/offices.)
2 25-11-2022As prayed for, let rejoinder be positively filed within a period of four weeks from today.
List on 30.01.2023.
(Sanjay Karol, CJ) ( Partha Sarthy, J) Ashwini/Sujit U