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[Cites 0, Cited by 0] [Section 156] [Entire Act]

State of Telangana - Subsection

Section 156(6) in Telangana Panchayat Raj Act, 2018

(6)Approval of Labour Budget Plans of Gram Panchayat under the Mahatma Gandhi National Rural Employment Guarantee Act, 2005, (Central Act 42 of 2005) execution and supervision of Mahatma Gandhi National Rural Employment Guarantee Scheme works shall be done by the Mandal Praja Parishad.