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[Cites 0, Cited by 0] [Section 62] [Entire Act]

State of Tamilnadu - Subsection

Section 62(3) in The Anna University of Technology, Madurai Act, 2010

(3)The Registrar shall, on receipt of an Application made under sub section (2) and after making such enquiry as he deems fit, enter in the register of graduates the name of the applicant.