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[Cites 0, Cited by 0] [Section 5] [Entire Act]

UT Ladakh - Subsection

Section 5(4) in The ANCIENT MONUMENTS PRESERVATION ACT, 1977(1920 A.D.)

(4)The terms of an agreement under this section may be altered from time totime with the sanction of 2[the Government] and with the consent of the owner.