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[Cites 0, Cited by 0] [Section 30] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 30(1) in North East Frontier Technical University (Neftu) Arunachal Pradesh Act, 2014

(1)The first statutes framed by the Board of Governors shall be submitted to the state government for its approval; which may within three months from the receipt of the Statutes give its approval with or without modifications;