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[Cites 0, Cited by 0] [Section 32A(3)] [Section 32A] [Entire Act]

State of West Bengal - Subsection

Section 32A(3)(e) in The West Bengal Panchayat Act, 1973

(e)the Nari, Sishu Unnayan O Samaj Kalyan Upa-Samiti shall have not less than half of the members referred to in clause (b), elected from among the women members of the Gram Panchayat, in the manner as may be prescribed.