Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 29(2)] [Section 29] [Entire Act] State of West Bengal - Subsection Section 29(2)(c) in West Bengal Cold Storage (Licensing and Regulation) Act, 1966 (c)priorities to be allowed to co-operative societies for storing their agricultural produce in a cold storage.