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[Cites 0, Cited by 0] [Section 28(2)] [Section 28] [Entire Act]

State of Puducherry - Subsection

Section 28(2)(d) in Puducherry Town and Country Planning Act, 1969

(d)acquisition by purchase, exchange or otherwise whether within or without the area included in the Detailed Development Plan and whether required immediately or not for all or any of the purposes of the Detailed Development Plan;