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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Uttar Pradesh - Subsection

Section 4(1) in U.P. Jail Executive Subordinate (Non-Gazetted) Service Rules, 1980

(1)The strength of the Service and of each category of posts therein shall be such as may be determined by the Governor from time to time.