Section 41(2)(e) in The United Provinces Excise Act, 1910

[Cites 0, Cited by 0] [Section 41(2)] [Section 41] [Entire Act]

State of Uttar Pradesh - Subsection

Section 41(2)(e) in The United Provinces Excise Act, 1910

(e)prescribing the restrictions under and the conditions on which any licence, permit or pass may be granted including provision for the following matters-

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State of Uttar Pradesh - Subsection

Section 41(2)(e) in The United Provinces Excise Act, 1910