Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Kerala - Section Section 16A in Kerala Toddy Workers' Welfare Fund Act, 1969 16A. [ The rate of gratuity payable to members and the conditions for such payment. [Inserted by Act No. 31 of 1978.]
