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[Cites 0, Cited by 0] [Section 8(3)] [Section 8] [Entire Act]

State of Sikkim - Subsection

Section 8(3)(b) in Sikkim Subjects Regulation 1961

(b)he has rendered meritorious service to the State, and the person to whom such a certificate is granted shall, on taking oath of allegiance, and upon his name being entered in the Register of Subjects, be a naturalized Sikkim Subject from the date on which the certificate was granted.