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[Cites 0, Cited by 0] [Section 94] [Entire Act]

Union of India - Subsection

Section 94(2) in The Central Motor Vehicles Rules, 1989

(2)The pneumatic tyres of [a motor vehicle including agricultural tractor and its trailer] [Substituted by GSR 111(E), dated 10.2.2004, for 'a motor vehicle' (w.e.f. 10.8.2004).] [and the combine harvester] [Inserted by Notification No. G.S.R. 212 (E) dated 20.3.2015 (w.e.f. 1.4.2015)] shall be kept properly inflated and in good and sound condition.