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[Cites 0, Cited by 0] [Section 260] [Entire Act]

State of West Bengal - Subsection

Section 260(3) in The Calcutta Municipal Corporation Act, 1980

(3)The regulations shall provide for inspection of premises by the Municipal Commissioner to ascertain compliance with the provisions of subsection (1) and for testing any water-fittings, used in connection with water supplied by the Corporation.F. Water-Meters