Supreme Court - Daily Orders
The Commissioner Of Income Tax - 07, New ... vs M/S. Rrj Securities Ltd. on 25 July, 2016
Bench: Kurian Joseph, Rohinton Fali Nariman
ITEM NO.27 COURT NO.10 SECTION IIIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C)......... of 2016
(CC No.13569/2016)
(Arising out of impugned final judgment and order dated 30/10/2015
in ITA No. 175/2015 passed by the High Court of Delhi at New Delhi)
COMMISSIONER OF INCOME TAX - 07, NEW DELHI Petitioner(s)
VERSUS
M/S. RRJ SECURITIES LTD. Respondent(s)
(with appln. (s) for c/delay in filing SLP)
Date : 25/07/2016 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE KURIAN JOSEPH
HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
For Petitioner(s) Mr. Mukul Rohatgi, A.G.
Ms. Sadhana Sandhu, Adv.
Ms. Diksha Rai,Adv.
Mrs. Anil Katiyar,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
Leave granted.
Tag with C.A. No. 6415 of 2016.
(Rajni Mukhi) (Renu Diwan) SR. P.A. COURT MASTER Signature Not Verified Digitally signed by JAYANT KUMAR ARORA Date: 2016.07.26 15:47:55 IST Reason: