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State of Madhya Pradesh - Section

Section 7 in The Jawahar Lal Nehru Krishi Vishwa Vidyalaya Act, 1963

7. Vishwa Vidyalaya to have exclusive jurisdiction to provide for instruction, teaching etc., in agriculture and allied sciences.

- The Vishwa Vidyalaya shall have exclusive jurisdiction [throughout the areas specified in sub-section (1) of Section 6] [Substituted by M.P. Act No. 20 of 1987.] to provide for instruction, teaching and training in agriculture and allied sciences and notwithstanding anything contained in the law relating to incorporation of any other university in the State no university shall be competent to provide for instruction, teaching and training in agriculture and allied sciences.