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[Cites 0, Cited by 0] [Section 432(13)] [Section 432] [Entire Act]

State of Tamilnadu - Subsection

Section 432(13)(b) in The Coimbatore City Municipal Corporation Act, 1981

(b)for the prohibition of sale without any licence, of articles of food or drink in any place in any street-side, road-side, etc.;