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State of Madhya Pradesh - Section

Section 20 in The M.P. Bhang Rules, 1960

20. Import of bhang and charas.

- Bhang may be imported to the Khandwa, Sanawad and [Indore] [Substituted by Notification No. 3570-B-1-(43)-1983-VSR, dated 12-8-1986.], storehouses under the orders of the Excise Commissioner. The import of charas by any person is absolutely prohibited.Export