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[Cites 0, Cited by 0] [Section 1178] [Entire Act]

Bengal Presidency - Subsection

Section 1178(b) in Police Regulations, Bengal , 1943

(b)The head clerk is the officer responsible for the payment of post-bearing charges. He shall examine all the covers before drawing out the pay cheque, and see that they agree with the amount demanded by the post office peon.