Section 21 in Kanyakumari Sreepadam Lands (Abolition and Conversion into Ryotwari) Rules, 1973
21. Procedure for dealing with amounts deposited in the District Courts.
- The amounts deposited in the District Court shall be finally dealt with in accordance with the procedure laid down in rules 51 to 60 in Chapter III of Part I of the Civil Rules of Practice and Circular Orders (Volume II).
