Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 10] [Entire Act] Union of India - Section Section 61 in Consumer Protection Act, 2019 61. Power to set aside ex parte orders. - Where an order is passed by the National Commission ex parte, the aggrieved party may make an application to the Commission for setting aside such order.
