Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 282(1)] [Section 282] [Entire Act] State of Maharashtra - Subsection Section 282(1)(b) in The Maharashtra Zilla Parishads and Panchayat Samitis Act, 1961 (b)work or measures to be undertaken on the basis of joint responsibility of any two or more such local authorities.