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[Cites 0, Cited by 0] [Section 7(2)] [Section 7] [Entire Act]

Union of India - Subsection

Section 7(2)(a) in The Asian Refractories Limited (Acquisition Of Undertaking) Act, 1971

(a)a sum of rupees eight lakhs shall be deposited by the Central Government, within three months from the appointed day, to the credit of the company;