Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 89] [Entire Act] State of Punjab - Subsection Section 89(3) in Punjab Regional and Town Planning and Development Act, 1995 (3)If an appeal is filed under sub-section (2), the provisions of sub- sections (3) and (6) of section 87 shall apply, with such modifications as may be necessary.
