Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 31] [Entire Act]

Bombay Presidency - Section

Section 7 in Bombay Civil Courts Act, 1869

7. Original Jurisdiction of District Court.-

The District Court shall be the principal Court of original civil jurisdiction in the district, within the meaning of the Code of Civil Procedure.