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State of Tamilnadu - Section

Section 4 in Tamil Nadu Non-Resident Tamil's Welfare Act, 2011

4. Disputes regarding application of the Scheme.

- If any question arises whether any Scheme applies to a Non-Resident Tamilian (abroad) or Non-Resident Tamilian (India), the matter shall be referred to such authority as may be prescribed in this behalf, whose decision shall be final.