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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Tamilnadu - Subsection

Section 18(2) in The Tamil Nadu Agricultural Produce Marketing (Regulation) Rules, 1991

(2)Any amendment may be suggested to any proposal and such amendment shall be proposed by one member and seconded by another. Such amendment shall be recorded in the minutes before the same has been taken up for discussion.