Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 534(2)] [Section 534] [Entire Act]

State of Odisha - Subsection

Section 534(2)(b) in Orissa Municipal Rules, 1953

(b)unless the site which is a tank filled up with earth and the foundation of, the building not reaching the original ground has been so filled up for a period not less than 1Q years; and