Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Union of India - Section

Section 26 in The Indian Institutes of Information Technology Act, 2014

26. Other authorities and officers.

(1)The Board may, by Statutes, declare such other posts as authorities of the Institute and specify the duties and function of each such authority.
(2)The Board may constitute such authorities as it may deem fit for proper management of affairs of the Institute.