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[Cites 0, Cited by 0] [Section 52B(3)] [Section 52B] [Entire Act]

Union of India - Subsection

Section 52B(3)(a) in The Indian Post Office Rules, 1933

(a)the articles bear sender's address of India indicated on the article itself and not on a separate sheet or paper inserted with a postal article in a cover and also not where the original address of a foreign country is pasted over or sought to be covered by a address within India; and