Section 29(2) in Uttar Pradesh State Universities Act, 1973
(2)Except as provided in sub-section (2) of Section 42, the Committee shall supervise generally all examinations of the University, including moderation, and tabulation, and perform the following other functions, namely -(a)to appoint examiners and moderators and, if necessary, to remove them;(b)to review from time to time the results of University examinations and submission of reports thereon to the Academic Council;(c)to make recommendations to the Academic Council for the improvement of the examination system;(d)to scrutinise the list of examiners proposed by the Board of Studies, finalise the same and declare the result of the University.
