Supreme Court - Daily Orders
Pr. Commissioner Of Income Tax Delhi-1 vs M/S Atlanta Capital Pvt Ltd on 18 July, 2016
Bench: Kurian Joseph, Rohinton Fali Nariman
ITEM NO.24 COURT NO.11 SECTION IIIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C)......CC No(s).
12872/2016
(Arising out of impugned final judgment and order dated 21/09/2015
in ITA No. 665/2015 passed by the High Court Of Delhi At New Delhi)
COMMISSIONER OF INCOME TAX DELHI-1 Petitioner(s)
VERSUS
M/S ATLANTA CAPITAL PVT LTD Respondent(s)
(with appln. (s) for c/delay in filing SLP and office report)
Date : 18/07/2016 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE KURIAN JOSEPH
HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
For Petitioner(s) Mr. Ranjit Kumar, Solicitor General
Mr. Zoheb Hossain, Adv.
Ms. Movita, Adv.
Mrs. Anil Katiyar, Adv.
For Respondent(s)
UPON hearing counsel the Court made the following
O R D E R
Delay condoned.
Issue notice.
Tag with SLP (C) No. 17540 of 2016.
(Jayant Kumar Arora) (Renu Diwan) Court Master Court Master Signature Not Verified Digitally signed by JAYANT KUMAR ARORA Date: 2016.07.23 12:06:20 IST Reason: