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Supreme Court - Daily Orders

Pr. Commissioner Of Income Tax Delhi-1 vs M/S Atlanta Capital Pvt Ltd on 18 July, 2016

Bench: Kurian Joseph, Rohinton Fali Nariman

     ITEM NO.24                                COURT NO.11                    SECTION IIIA

                                  S U P R E M E C O U R T O F            I N D I A
                                          RECORD OF PROCEEDINGS

     Petition(s)                for   Special    Leave   to    Appeal    (C)......CC    No(s).
     12872/2016

     (Arising out of impugned final judgment and order dated 21/09/2015
     in ITA No. 665/2015 passed by the High Court Of Delhi At New Delhi)

     COMMISSIONER OF INCOME TAX DELHI-1                                       Petitioner(s)

                                                      VERSUS

     M/S ATLANTA CAPITAL PVT LTD                                              Respondent(s)

     (with appln. (s) for c/delay in filing SLP and office report)

     Date : 18/07/2016 This petition was called on for hearing today.

     CORAM :                HON'BLE MR. JUSTICE KURIAN JOSEPH
                            HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN

     For Petitioner(s)                     Mr. Ranjit Kumar, Solicitor General
                                           Mr. Zoheb Hossain, Adv.
                                           Ms. Movita, Adv.
                                           Mrs. Anil Katiyar, Adv.

     For Respondent(s)

                            UPON hearing counsel the Court made the following
                                            O R D E R

Delay condoned.

Issue notice.

Tag with SLP (C) No. 17540 of 2016.

(Jayant Kumar Arora) (Renu Diwan) Court Master Court Master Signature Not Verified Digitally signed by JAYANT KUMAR ARORA Date: 2016.07.23 12:06:20 IST Reason: