Madhya Pradesh High Court
Mohammad Salim Kuraishi vs The State Of Madhya Pradesh on 7 November, 2017
1
W.P.No.12689/2017
Jabalpur
07.11.2017
Parties through their counsel.
Counsel for the respondent Nos.2 and 3 prays for
and are granted four weeks' time to file reply.
List thereafter.
(VIVEK RUSIA) jasleen Judge Digitally signed by Jasleen Singh Saluja Date: 2017.11.09 12:17:39 +05'30'