Delhi High Court - Orders
Deepak Kumar Sharma vs M/S University Of Delhi on 5 March, 2020
Author: Najmi Waziri
Bench: Najmi Waziri
$~18
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 5967/2019
DEEPAK KUMAR SHARMA ..... Petitioner
Through: Mr. Naman Jain, Adv. for
Mr. Sanjoy Ghose, Adv
versus
M/S UNIVERSITY OF DELHI ..... Respondent
Through: Ms. Seema Dolo, Adv. for
Mr. Amit Bansal, Adv.
CORAM:
HON'BLE MR. JUSTICE NAJMI WAZIRI
ORDER
% 05.03.2020 On 10.10.2019 the respondent was granted six weeks time to file the counter affidavit. But the same has not been filed.
In the circumstances, the right to file the counter affidavit stands closed.
List for arguments on 18.01.2021.
NAJMI WAZIRI, J MARCH 05, 2020 kb Signature Not Verified Digitally signed By:KAMLESH KUMAR Signing Date:06.03.2020 17:30:51