Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 4(1)] [Section 4] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 4(1)(b) in Securities And Exchange Board Of India (Buy Back Of Securities) Regulations, 1998

(b)from open market through -
(i)book-building process,
(ii)stock exchange,