Andhra Pradesh High Court - Amravati
Ap Coop Housing Societies Federation ... vs Ap State Consumer Disputes Redressal ... on 28 June, 2022
HIGH COURT OF ANDHRA PRADESH MAIN CASE No.: W.P.Nos.14940 of 2013 & 14942 of 2013 PROCEEDING SHEET Sl. OFFICE DATE ORDER No NOTE 28.06.2022 UDPR, J & GRKP, J Post next week.
________ UDPR, J ________ GRKP, J JKS