Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 141] [Entire Act] Union of India - Subsection Section 141(2) in The Petroleum And Natural Gas (Safety In Offshore Operations) Rules, 2008 (2)The programme shall follow the requirement as laid down in sub-rule (2) of rule 121 on start-up and operation of facilities.
