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[Cites 0, Cited by 0] [Section 8(1)] [Section 8] [Entire Act]

State of West Bengal - Subsection

Section 8(1)(f) in The Bengal State Aid To Industries Act, 1931

(f)[ being a member of the Board appointed or elected, as the case may be, to represent a particular body, interest or constituency, ceases to represent such body, interest or constituency.] [Words 'or' added and new clause (f) inserted by W.B. Act 15 of 1954.]