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Supreme Court - Daily Orders

Uttarakhand Public Service Commission ... vs Himanshu Nautiyal on 27 February, 2015

Bench: Jagdish Singh Khehar, R. Banumathi

     ITEM NO.31                              COURT NO.4                 SECTION X

                                   S U P R E M E C O U R T O F     I N D I A
                                           RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C) No(s).6134/2015

     (Arising out of impugned final judgment and order dated 20/01/2015
     in SA No.514/2013 passed by the High Court of Uttarakhand at
     Nainital)

     UTTARAKHAND PUBLIC SERVICE COMMISSION & ANR.                        Petitioner(s)

                                                    VERSUS

     HIMANSHU NAUTIYAL and anr.                                          Respondent(s)

     (With appln.(s) for exemption from filing O.T. and interim relief
     and office report)

     Date : 27/02/2015 This petition was called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE JAGDISH SINGH KHEHAR
                             HON'BLE MRS. JUSTICE R. BANUMATHI

     For Petitioner(s)                  Mr. Jatinder Kumar Bhatia,Adv.
                                        Mr.Mukesh Verma, Adv.
                                        Mr.Krishana Prakash Dubey, Adv.

     For Respondent(s)

                         Upon hearing the counsel the Court made the following
                                          O R D E R

Issue notice.

In the meantime, the contempt proceedings arising out of the impugned order before the High Court shall remain stayed.

Tag with SLP(C)No.4423 of 2014.




     (SATISH KUMAR YADAV)                                                   (RENU DIWAN)
        COURT MASTER                                                        COURT MASTER
Signature Not Verified

Digitally signed by
Satish Kumar Yadav
Date: 2015.02.27
17:10:37 IST
Reason: