Supreme Court - Daily Orders
Uttarakhand Public Service Commission ... vs Himanshu Nautiyal on 27 February, 2015
Bench: Jagdish Singh Khehar, R. Banumathi
ITEM NO.31 COURT NO.4 SECTION X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s).6134/2015
(Arising out of impugned final judgment and order dated 20/01/2015
in SA No.514/2013 passed by the High Court of Uttarakhand at
Nainital)
UTTARAKHAND PUBLIC SERVICE COMMISSION & ANR. Petitioner(s)
VERSUS
HIMANSHU NAUTIYAL and anr. Respondent(s)
(With appln.(s) for exemption from filing O.T. and interim relief
and office report)
Date : 27/02/2015 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE JAGDISH SINGH KHEHAR
HON'BLE MRS. JUSTICE R. BANUMATHI
For Petitioner(s) Mr. Jatinder Kumar Bhatia,Adv.
Mr.Mukesh Verma, Adv.
Mr.Krishana Prakash Dubey, Adv.
For Respondent(s)
Upon hearing the counsel the Court made the following
O R D E R
Issue notice.
In the meantime, the contempt proceedings arising out of the impugned order before the High Court shall remain stayed.
Tag with SLP(C)No.4423 of 2014.
(SATISH KUMAR YADAV) (RENU DIWAN)
COURT MASTER COURT MASTER
Signature Not Verified
Digitally signed by
Satish Kumar Yadav
Date: 2015.02.27
17:10:37 IST
Reason: