Section 1 in The Telecommunication (Broadcasting And Cable Services) Interconnection Regulations, 2004
1. Short title, extent and commencement .-(i) This regulations shall be called The Telecommunication (Broadcasting and Cable Services) Interconnection Regulations, 2004.
(ii)These regulations shall cover arrangements among service providers for interconnection and revenue share, for all Telecommunication (Broadcasting and Cable Services) throughout the territory of India.(iii)These regulations shall come into force with effect from the date of its publication in the Official Gazette.
