Madhya Pradesh High Court
Esteem Industries Inc. A Registered Fir ... vs The State Of Madhya Pradesh on 6 March, 2025
Author: Vivek Agarwal
Bench: Vivek Agarwal
NEUTRAL CITATION NO. 2025:MPHC-JBP:10672
1 WP-8293-2022
IN THE HIGH COURT OF MADHYA PRADESH
AT JABALPUR
BEFORE
HON'BLE SHRI JUSTICE VIVEK AGARWAL
ON THE 6th OF MARCH, 2025
WRIT PETITION No. 8293 of 2022
ESTEEM INDUSTRIES INC. A REGISTERED FIR PARTNERSHIP
FIRM HAVING ITS REGISTERED OFIICE AT 2EF EPIP PH
Versus
THE STATE OF MADHYA PRADESH AND OTHERS
Appearance:
Shri Utkarsh Sonkar - Advocate for the petitioner.
Shri Deepak Sahu - Panel Lawyer for the State.
Shri Rohit Jain - Advocate for respondents.
ORDER
Since, the period of black-listing is over, therefore, no material interest can be secured by continuing it. Same is hereby quashed.
Accordingly, this writ petition is allowed to the extent of black- listing order and the same is hereby disposed of with liberty to the petitioner to pursue their other reliefs before the appropriate forum.
(VIVEK AGARWAL) JUDGE AR Signature Not Verified Signed by: AMITABH RANJAN Signing time: 07-03-2025 18:04:50