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[Cites 0, Cited by 0] [Section 47(1)] [Section 47] [Entire Act]

State of West Bengal - Subsection

Section 47(1)(xv) in The West Bengal Panchayat Act, 1973

(xv)[ fees on registration for Words substituted for the [shallow or deep tube-wells] [Clauses (xi), (xii), (xiv) and (xv) inserted by W.B. Act 18 of 1994.] fitted with motor driven pump sets and installed for irrigation for commercial purposes, subject to such terms and conditions as may be prescribed.]