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[Cites 0, Cited by 14] [Entire Act]

Union of India - Section

Section 18 in The Insurance Act, 1938

18. Furnishing reports

Every insurer shall furnish to the Authority a certified copy of every report on the affairs of the concern which is submitted to theme mbers or policy-holders of the insurer immediately after its submission to the me mbers or policy-holders, as the case may be.