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[Cites 0, Cited by 0] [Section 12(3)] [Section 12] [Entire Act]

State of West Bengal - Subsection

Section 12(3)(d) in Calcutta Thika Tenancy (Acquisition and Regulation) Rules, 1982

(d)in the case of an urgent application for copies, an expedition fee of rupees two shall be payable in addition to the fees specified above :